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[Cites 0, Cited by 0] [Section 30(13)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(13)(iii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(iii)directions, if any, to the Distribution Licensee or consumer or any other order, deemed appropriate in the facts and circumstances of the case; and