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State of Odisha - Section

Section 1 in The Puri Shri Jagannath Temple (Administration) Act, 1952

1. Short title and commencement.

(1)This Act may be called the Puri Shri Jagannath Temple (Administration) Act, 1952.
(2)It shall come into force on such date as the State Government may, by notification, appoint in this behalf.