Supreme Court - Daily Orders
B.K. Pavithra vs The State Of Karnataka on 16 July, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
ITEM NO.28 Court 12 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 9013/2021
(Arising out of impugned final judgment and order dated 25-02-2021
in WP No. 9756/2019 passed by the High Court of Karnataka at
Bengaluru)
B.K. PAVITHRA Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.78410/2021-EXEMPTION FROM FILING
O.T. and IA No.78409/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 16-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Ms. Lakshmy Iyengar, Sr. Adv.
Mr. Jai anant Dehadrai, Adv.
Mr. Sidharth Arora, Adv.
Mr. Ashna Chhabra, Adv.
Ms. Misha Thomas, Adv.
Mr. Rohit Anil Rathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications stand disposed of.
(NIDHI AHUJA) (RENU KAPOOR)
Signature Not Verified
AR-cum-PS BRANCH OFFICER
Digitally signed by
Nidhi Ahuja
Date: 2021.07.17
11:49:34 IST
Reason: