Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act] State of Uttar Pradesh - Subsection Section 41(4)(a) in Uttar Pradesh Value Added Tax Act, 2008 (a)the package for rehabilitation of the sick unit has been approved by a competent court or an authority;