Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Karnataka - Subsection Section 103(3) in Karnataka Land Revenue Act, 1964 (3)The order of the Deputy Commissioner under sub-section (2) shall, subject to the decision in a civil suit, be final.
