Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 230 in The Coal Mines Regulations, 2017 230. Methane gas transportation belowground. - The conditions and other details for methane gas transportation belowground shall be specified by the Chief Inspector, by a general or special order.
