Delhi High Court - Orders
M/S Su Logistics Pvt. Ltd vs Indian Council For Cultural Relations ... on 4 March, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13697/2023 & CM APPL. 54091/2023
M/S SU LOGISTICS PVT. LTD. ..... Petitioner
Through: Mr. Bhawanshu Sharma, Advocate.
versus
INDIAN COUNCIL FOR CULTURAL RELATIONS (ICCR) &
ORS. ..... Respondents
Through: Mr. M.K. Bhardwaj, Ms. Priyanka M.
Bhardwaj and Mr. Arun Prakash,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.03.2024
1. It is already 4:45 PM.
2. List on 05.07.2024.
SUBRAMONIUM PRASAD, J MARCH 4, 2024 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/03/2024 at 21:39:52