Delhi High Court - Orders
Adigear International & Ors vs Punjab National Bank & Anr on 23 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~95
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 993/2026
ADIGEAR INTERNATIONAL & ORS.
.....Petitioner
Through: Mr. Jp Sengh Sr. Advocate with Mr.
Shubham Agarwal, Advocate
versus
PUNJAB NATIONAL BANK & ANR.
.....Respondent
Through: Mr. Santosh Kumar Rout, SC, for R1
Mr Dhaval Mehrotra, Ms Aditi Desai, Advs. for
R2
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 23.01.2026 The Hon'ble Judge is on leave today. Re-notify on 28.01.2026 BY ORDER (COURT MASTER) JANUARY 23, 2026/AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:35:42