Section 1 in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)
1. Short title, extent and commencement. -
(1)This Act may be called the Jammu and Kashmir Ancient Monuments Preservation Act, 1977.(2)It extends to the whole of Jammu and Kashmir State. It shall come into force on the 1st day of Baisakh 1978.
