Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(c) in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997 (c)handing over of the assets, books of records and whatever properties of the said Institute, by a person presently holding such properties or records in his custody;
