Madhya Pradesh High Court
Sant Kumar Dubey vs The State Of Madhya Pradesh on 21 September, 2012
W.P.No.15085/2012
21.09.2012
Shri S.K. Jain, learned counsel for the petitioner.
Heard on the question of admission.
Issue notice of this writ petition to the
respondents on payment of P.F. within seven days by
registered A.D. Notices be made returnable within six weeks. List immediately after six weeks.
(K.K.Trivedi) Judge A.Praj.