(ii)Five percent of the delineated plots shall be kept reserved for persons who undertake to invest a minimum of Rs. 10.00 crores for mechanization of mines and/or installation of export oriented unit/processing plant(s) in the State and undertake to export atleast 50% of the total produce. The applicant shall submit satisfactory proof of his capability in this regard. Allotment of such plots shall be made by the State Government.
