Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] NCT Delhi - Subsection Section 106(7) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (7)The Superintendent of jail shall refer every case for the grant of good conduct stripes to the Deputy Inspector General.
