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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Odisha - Subsection

Section 198(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)any tower scaffold which can be moved or castered is-
(i)constructed with due regard to the stability and, if necessary, adequately weighted at the base;
(ii)used only on plain and even surface; and
(iii)has casters provided with positive locking devices to hold such scaffold in position;