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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(g) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(g)discharging any duty as may be entrusted to him by the Board or the Chairman.