Bombay High Court
Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 21 July, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
917-WP NO.5970 OF 2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.5970 OF 2022
ADIWASI DEOMOGRA EDUCATION SOCIETYS THROUGH ITS CHAIRMAN
RAJENDRAKUMAR KRUSHNARAO GAVIT
VERSUS
RAMESH JAIRAM PATIL AND OTHERS
...
Advocate for Petitioner : Mr. Abhinay D. Khot
Advocate for Respondent Nos.1 and 2 : Mr. Rahul M. Jade
Advocate for Respondent No.3 : Mr. Y. B. Bolkar
...
CORAM : MANGESH S. PATIL, J.
DATED : 21 JULY 2022 PER COURT :
List the matter for admission on 11-08-2022.
( MANGESH S. PATIL, J.) Tandale/-1/1 ::: Uploaded on - 22/07/2022 ::: Downloaded on - 22/07/2022 23:23:37 :::