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State of Andhra Pradesh - Section

Section 68A in Andhra Pradesh Excise Act, 1968

68A. Exemption of the Government from taking out licence or permit for production manufacture etc. of any intoxicant.

- Notwithstanding anything in this Act, it shall not be necessary for the Government or any authority or officer acting on their behalf to take out a licence or permit under this Act for the production, manufacture, possession, import, export, transport, sale or purchase of any intoxicant.