Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(5)(b) in Andhra Pradesh Capital Region Development Authority Act, 2014

(b)the cost of acquisition of land for the purposes of the Act;