Madhya Pradesh High Court
Radhasoami Satsang Sabha vs The State Of Madhya Pradesh on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-17669-2015
(RADHASOAMI SATSANG SABHA Vs THE STATE OF MADHYA PRADESH)
18
Jabalpur, Dated : 22-01-2018
Ms.Nidhi Verma, Advocate for the petitioners.
Shri Sanjay Dwivedi, Dy.A.G. for the respondents.
I.A.No.4297/2016 and I.A.No.4869/2016 The applications do not survive, which were filed on behalf of the respondents to seek further four weeks' time to file reply.
Both I.As. stand disposed of.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
C