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Bombay High Court

Eknath Namdev Lashkare And Ors vs M/S. Pancharatna Properties And Ors on 6 March, 2020

Author: C.V. Bhadang

Bench: C.V. Bhadang

                                                                                     31-wpst-1304-2020



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                                WRIT PETITION (ST) NO.1304 OF 2020

                            Eknath Namdev Lashkare & Ors.                            ..Petitioners
                                 V/s.
                            M/s.Panchratna Properties & Ors.                         ..Respondents
                                                              ----
                            Mr.S.S. Kanetkar for the Petitioners.

                            Mr.Rupesh Gate a/w Ms.Rekha Thakkar i/b Parinam Law Associate
                            for Respondent No.1.
                                                        ----
                                                           CORAM : C.V. BHADANG, J.
                                                           DATE     : 06th MARCH 2020

                            P.C.


                            1.                 Heard.

2. Mr.Rupesh Gate, learned counsel waives service on behalf of the respondent Nos.1A to 1E. Digitally signed Nilam by Nilam Kamble 3. Issue notice to respondent Nos.6 and 7, returnable 17 th Kamble Date: 2020.03.06 17:28:52 +0530 April 2020.

4. Notice to the respondent Nos.2 to 5 is dispensed with at this stage.

5. Stand over to 17th April 2020. Liberty to apply.

C.V. BHADANG, J.

                                 N.S. Kamble                                                     page 1 of 1