Bombay High Court
Eknath Namdev Lashkare And Ors vs M/S. Pancharatna Properties And Ors on 6 March, 2020
Author: C.V. Bhadang
Bench: C.V. Bhadang
31-wpst-1304-2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO.1304 OF 2020
Eknath Namdev Lashkare & Ors. ..Petitioners
V/s.
M/s.Panchratna Properties & Ors. ..Respondents
----
Mr.S.S. Kanetkar for the Petitioners.
Mr.Rupesh Gate a/w Ms.Rekha Thakkar i/b Parinam Law Associate
for Respondent No.1.
----
CORAM : C.V. BHADANG, J.
DATE : 06th MARCH 2020
P.C.
1. Heard.
2. Mr.Rupesh Gate, learned counsel waives service on behalf of the respondent Nos.1A to 1E. Digitally signed Nilam by Nilam Kamble 3. Issue notice to respondent Nos.6 and 7, returnable 17 th Kamble Date: 2020.03.06 17:28:52 +0530 April 2020.
4. Notice to the respondent Nos.2 to 5 is dispensed with at this stage.
5. Stand over to 17th April 2020. Liberty to apply.
C.V. BHADANG, J.
N.S. Kamble page 1 of 1