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State of Madhya Pradesh - Section

Section 44 in The M.P. Extension of Laws Act, 1958

44. The Central Provinces and Berar Specified Commodities (Control) Act, 1946 (XII of 1946)

Section 1. - For sub-section (2), for "Mahakoshal region" substitute "Madhya Pradesh".
(2)In sub-section (3), after "force" insert "in the Mahakoshal region" anti after "1946" insert "and in the other regions of the State on the date on which the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958) comes into force."