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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(1)(d) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(d)prevents or obstructs inspection of vehicle, boat or other conveyance carrying or believed to be carrying notified agricultural produce, or verification, search or seizure by any officer or servant of the market committee empowered by the Director in this behalf, or