Himachal Pradesh High Court
Dhram Singh vs . State Of H.P. on 20 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Dhram Singh vs. State of H.P. .
CWP No. 5092/2022 & 6670/2022 20.10.2022 Present: Mr. Mehar Chand Verma, Mr. Bhim Raj Sharma & Mr. Vinay Mehta, Advocates, for the respective petitioners.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State.
Mr. Anil God, Advocate, for the respondent-M.C. Learned counsel for the petitioners pray for and are granted two weeks' time to place on record additional documents.
List on 3.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 20.10.2022 (pankaj) ::: Downloaded on - 20/10/2022 20:04:49 :::CIS