Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 15 in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

15. Bower of the Board to borrow.

- The Board may, from time to time, with the previous approval of the Government and subject to such terms and conditions as specified by the Government, borrow money for the purposes of the fund.