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State of West Bengal - Section

Section 43 in New Town Kolkata Planning Area (Building) Rules, 2014

43. Provision for Sewage treatment plan.

- Unless otherwise permitted by the New Town Kolkata Development Authority for all categories of project covered under this chapter there should be provision of sewage treatment plant to bring down the effluent levels to the permissible limits as per prescribed stipulations of West Bengal Pollution Control Board.