Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(8) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(8)An appeal under sub-section (7) shall be filed within sixty days from date of service of the order of dismissal on the person concerned.