Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(e) in The Patents (Amendment) Act, 2002 (e)after clause (i), the following clause shall be inserted, namely:-' (ia)" international application" means an application for patent made in accordance with the Patent Cooperation Treaty;';
