Section 3(1)(i) in Tamil Nadu Pension Rules, 1978

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State of Tamilnadu - Subsection

Section 3(1)(i) in Tamil Nadu Pension Rules, 1978

(i)'Gratuity' includes-

(i)'Service gratuity' payable under sub-rule (1) of rule 43

(ii)'Death- cum- retirement gratuity' payable under sub-rule (I) of sub- rule (3) of rule 45; and