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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Rajasthan - Subsection

Section 108(l) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(l)the rated capacity of a hoisting engine is at least one and a half times the maximum load that such engine will be required to move;