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[Cites 0, Cited by 0] [Section 100(3)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(3)(d) in The Maharashtra Cooperative Societies Rules, 1961

(d)name of the [recovery officer] [Substituted 'sale officer' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).];