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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(10)(d) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(d)The State Government/Local Authority with the help of School Management Committee shall maintain the academic records of children during Special Training, so that after mainstreaming of these children necessary action may be taken to ensure the achievement of desirable learning levels amongst these children;