Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(5)(a) in The Integral University Act, 2004

(a)summoning and enforcing the attendance of any witness and examining him on oath;