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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Municipalities Registration of Electors Order, 1974

(1)Any person may apply in writing to the Electoral Registration Officer for inclusion or his name in the roll or for correction therein of any error or defect in the entry relating to him.