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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(1)The provisions of this Act shall not apply to any cultivating tenant who own, or who cultivates either as tenant or as owner or as both, an extent of land in excess of one veli (6-2/3 acres) of wet land.