Section 94 in The Armed Forces Tribunal (Practice) Rules, 2009
94. Order.
The final decision of the Tribunal on an application or appeal before it shall be described as Order. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
