Patna High Court - Orders
Angesh Kumar vs Chairman And Managing Director, Food ... on 14 September, 2020
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7587 of 2020
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Angesh Kumar
... ... Petitioner
Versus
Chairman and Managing Director, Food Corporation of India 16-20 Barakhamba
Lane, New Delhi - 110001.
... ... Respondents
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Appearance :
For the Petitioner : Mr. Gajendra Kumar Singh, Advocate
Mr. Manish Kumar No.2, Advocate
For the Respondent-State: Mr. Prashant Pratap, GP-2
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
2 14-09-2020Heard learned counsel for the petitioner through video conferencing.
Learned counsel for the respondents prays for six weeks time in order to seek instructions and file counter affidavit in the matter.
As prayed for, list on 2nd November, 2020.
(Ashwani Kumar Singh, J.) sanjeet/-
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