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[Cites 0, Cited by 1] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(b) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(b)a new market committee shall be established and constituted for the new notified area in accordance with the provisions of section 5 and section 10;