Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(j) in The M.P. Government Central Libraries Rules, 1964

(j)If a volume is not returned to the library on due date, an overdue charge of the five paise per volume per day shall be levied. This charge will be inclusive of Sundays and Holidays.