Patna High Court - Orders
Yogendra Singh Gambhir & Ors vs The Union Of India & Ors on 17 September, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4491 of 2017
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Yogendra Singh Gambhir & Ors
... ... Petitioner/s
Versus
The Union Of India & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. S. Jamil Akhtar, Adv.
For the Respondent/s : Md. Nadeem Siraj, GP5
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 17-09-2018As prayed for by learned counsel for the petitioner, put up this matter after one week.
(Dinesh Kumar Singh, J) Amrendra/Deepak/-
U