Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Yogendra Singh Gambhir & Ors vs The Union Of India & Ors on 17 September, 2018

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.4491 of 2017
                    ======================================================
                    Yogendra Singh Gambhir & Ors

                                                                           ... ... Petitioner/s
                                                    Versus
                    The Union Of India & Ors

                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s   :   Mr. S. Jamil Akhtar, Adv.
                    For the Respondent/s   :   Md. Nadeem Siraj, GP5
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                          ORAL ORDER

2    17-09-2018

As prayed for by learned counsel for the petitioner, put up this matter after one week.

(Dinesh Kumar Singh, J) Amrendra/Deepak/-

U