Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 229 in The U.P. Land Revenue Act, 1901

229. Powers of Assistant Collectors of second class. -

Assistant Collectors of the second class shall have power to investigate and report on such cases as tire Collector or Assistant Collector in-charge of a subdivision of a district may, from time to time, commit to them for investigation and report.