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[Cites 0, Cited by 0] [Section 23(23)] [Section 23] [Entire Act]

Greater Bengaluru City Corporation -

Section 23(23)(23) in Bangalore Mahanagara Palike Building Bye-laws 2003

23.1.1For buildings with ground floor + four floors and above (or height of 15 mtrs and above), clearance of the Director of Fire Services shall be obtained regarding the Fire Protection Provision in building.