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[Cites 0, Cited by 0] [Section 60(9)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(9)(a) in Kanyashree University Act, 2018

(a)section 61 shall stand repealed and thereupon the West Bengal Kanyashree University Council referred in sub-section (1) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;