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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Animal Contagious Diseases Rules, 1957

(1)No animal or any carcass of animal, fodder, bedding or any other thing connected therewith, either infected or otherwise shall be taken outside or brought into the area which has been declared to be infected, for purpose of sale or exhibition or carriage of persons and/or commodities or any other purpose whatsoever.