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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(16) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(16)"Irrigation Officer" in relation to a command area means an officer of the Revenue Department, not below the rank of Revenue Divisional Officer, having jurisdiction over such area or an Officer of the Irrigation Department not below the rank of a Deputy Executive Engineer, exercising control over the irrigation system in the command area and includes any other officer appointed by the Government to perform the functions of an Irrigation Office under this Act;