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Andhra Pradesh High Court - Amravati

Galam Mangamma Late. vs Galama Srinivas, on 18 April, 2023

      THE HON'BLE MR. JUSTICE K. MANMADHA RAO

       CIVIL REVISION PETITION NO.1006 OF 2021


ORDER:

Learned counsel for the revision petitioners seeks permission of this Court to withdraw the Civil Revision Petition.

Permission is accorded.

Accordingly, the Civil Revision Petition is dismissed as withdrawn. There shall be no order as to costs.

As a sequel thereto, the miscellaneous petitions, if any, pending in this Civil Revision Petition shall stand dismissed.

_____________________ DR. K. MANMADHA RAO, J Date: 18.04.2023.

HS/TVN THE HON'BLE DR. JUSTICE K. MANMADHA RAO CIVIL REVISION PETITION NO.1006 of 2021 Date: 18.04.2023 HS/TVN