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The Commissioner Of Income Tax Tds 1 vs Msm Discovery Pvt Ltd on 2 July, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.46 +55                                 COURT NO.15                  SECTION IX

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18788/2019

     (Arising out of impugned final judgment and order dated 11-01-2019
     in ITA No. 1368/2016 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF INCOME TAX TDS 1                                     Petitioner(s)

                                                        VERSUS

     MSM DISCOVERY PVT LTD                              Respondent(s)
     (FOR ADMISSION and I.R. and IA No.87126/2019-CONDONATION OF DELAY
     IN FILING and IA No.87127/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )
     Item No.55
     SPECIAL LEAVE PETITION(CIVIL) Diary No.18757/2019
     I.A.NO.90487/2019-CONDONATION OF DELAY IN FILING AND
     I.A.NO.90488/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)
     Date : 02-07-2019 These petitions were called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE S. ABDUL NAZEER
                               HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Petitioner(s)
                                          Mr. K.M. Nataraj, ASG
                                          Mr. Ashok K. Srivastava, Sr.Adv.
                                          Mr. Chandra Prakash, Adv.
                                          Mrs. Anil Katiyar, AOR
     For Respondent(s)/
     Caveator                             Mr.   Jay Savla, Sr.Adv.
                                          Ms.   Renuka Sahu, Adv.
                                          Mr.   Prabhat Chaurasia, Adv.
                                          Mr.   Anurag, AOR

                               UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

Issue notice.

Mr. Anurag, learned counsel appears on caveat and accepts Signature Not Verified notice on behalf of the respondent.

Tag with Special Leave Petition(Civil) No.16633 of 2018. 16:24:00 IST Reason:

(RAJINDER KAUR) (SUKHBIR PAUL KAUR) BRANCH OFFICER AR-CUM-PS