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Supreme Court - Daily Orders

Itc Ltd. vs Norasia Container Lines Ltd. . on 30 June, 2014

l    ITEM NO.6                              COURT NO.2                      SECTION III

                               S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS

    Civil Appeal No(s). 9706-9708/2010

    ITC LTD.                                                           Appellant(s)

                                                VERSUS

    NORASIA CONTAINER LINES LTD. & ORS.                                Respondents(s)
    (Office report for direction)

    WITH
    C.A. Nos. 9709-9711/2010
    (With appln.(s) for permission to file rejoinder affidavit and
    Office Report for Direction)

    Date : 30/06/2014 These appeals were called on for hearing today.

    CORAM :

                             HON’BLE MR. JUSTICE H.L. DATTU
                             HON’BLE MR. JUSTICE S. A. BOBDE


    For Appellant(s)                       Ms.Neha Malik, Adv.
                                           for Mr. Rajan Narain,Adv.

    For Respondent(s)                      Mr.Ravndera Kumar Verma, Adv.
                                           Mr.B.Krishna Prasad, Adv.
                                           For Mrs.Anil Katiyar, Adv.

                                            Mr. M.T. George,Adv.

                                           Mr.S.Ravi Shankar, Adv.
                                           Ms.Sangitaa Singh, Adv.

                                           Mr.R.Nedumaran, Adv.
                                           Ms.Movita, Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Parties are directed to file their statement(s) of case in two weeks’ time finally.

Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.06.30 15:34:12 IST Reason:
    (G V RAMANA)                                               (VINOD KULVI)
    COURT MASTER                                               ASSTT.REGISTRAR