Supreme Court - Daily Orders
Itc Ltd. vs Norasia Container Lines Ltd. . on 30 June, 2014
l ITEM NO.6 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9706-9708/2010
ITC LTD. Appellant(s)
VERSUS
NORASIA CONTAINER LINES LTD. & ORS. Respondents(s)
(Office report for direction)
WITH
C.A. Nos. 9709-9711/2010
(With appln.(s) for permission to file rejoinder affidavit and
Office Report for Direction)
Date : 30/06/2014 These appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S. A. BOBDE
For Appellant(s) Ms.Neha Malik, Adv.
for Mr. Rajan Narain,Adv.
For Respondent(s) Mr.Ravndera Kumar Verma, Adv.
Mr.B.Krishna Prasad, Adv.
For Mrs.Anil Katiyar, Adv.
Mr. M.T. George,Adv.
Mr.S.Ravi Shankar, Adv.
Ms.Sangitaa Singh, Adv.
Mr.R.Nedumaran, Adv.
Ms.Movita, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties are directed to file their statement(s) of case in two weeks’ time finally.
Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.06.30 15:34:12 IST Reason: (G V RAMANA) (VINOD KULVI)
COURT MASTER ASSTT.REGISTRAR