Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 282]

Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax vs M/S Sunbeam Auto Pvt. Ltd. on 16 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.26 +65                           COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23483/2018

     (Arising out of impugned final judgment and order dated 07-12-2017
     in WP(C) No. 8943/2015 passed by the High Court Of Delhi At New
     Delhi)

     THE PR. COMMISSIONER OF INCOME TAX                                  Petitioner(s)

                                                    VERSUS

     M/S SUNBEAM AUTO PVT. LTD.                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.89826/2018-CONDONATION OF DELAY
     IN FILING and IA No.89830/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )
     with
      Diary No.24526 of 2018
      (Condonation of delay and exemption from filing C/C of the
     impugned judgment)

     Date : 16-07-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                 Mr. Aman Lekhi, ASG
                                       Mr. Shirin Khajuria, Adv.
                                       Mr. Harish Pandey, Adv.
                                       Ms. Ayushi Gaur, Adv.
                                       Ms. Sanskriti Bhardwaj, Adv.
                                       Ms. Amrita Cheema, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr. Mayank Negi, Adv.
                                       Mr. Shekhar Prit Jha, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Signature Not Verified

Tag with SLP (C ) Nos. 30728-30732 of 2017.

Digitally signed by NEELAM GULATI Date: 2018.07.17

In the meantime, there shall be stay of the operation of 17:19:00 IST Reason:

the impugned judgment and order.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER