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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3) in The West Bengal Special Economic Zone Act, 2003.

(3)The Developer or joint venture companies promoted by the Developer or public sector enterprises can act as Independent Power Producers, which may establish dedicated provision of power in a Special Economic Zone including generation, transmission and distribution, complying with the provisions of the Electricity Act, 2003.