Madhya Pradesh High Court
Jhabbu vs State Of M.P. on 16 November, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA-263-2010 (JHABBU & ORS. VS. STATE OF M.P.) Gwalior, Dated: 16.11.2021 Shri Ashok Kumar Jain, learned counsel for the appellants. Shri R.K.Awasthi, learned counsel for the State. It is submitted by the counsel for the appellants that today, he has argued in CRA Nos.235/2010 and 373/2010.
As he was busy in making preparation of the said cases, therefore, it is prayed that this case may be heard on 17/11/2021.
Call this case on 17/11/2021.
The appeal shall continue to remain in the list of final hearing cases.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Pj'S/-
Digitally signed by
PRINCEE BARAIYA
Date: 2021.11.16
18:03:33 -08'00'